Every thing that you will need to practise law in India
Unique Features
3 Million+ Indian & International Citations
Law Finder Library Edition covers Full Supreme Court and all State High Courts on all subjects. Cases starting from year 1836. Law Finder covers cases published in almost all State and National Law Reporters from inception and is still evolving.
Law Finder has biggest collection of Supreme Court of India cases right from 1950 published in almost any Law Reporter including unreported cases. Privy Council cases from 1836
World's Best Search Technology
Law Finder uses the State of the Art search technology so you can expect Better and Relevant Results. Write in any one fields or combination of fields and do searching
Pre-configured Search Engine
No Need for search operators ('or' 'and' etc.) Simply write your search query or catch words in simple English and get relevant results.
Marked Overruled Cases
Overruled, Partly Overruled and Dissented cases are not only marked but linked to overruling and Dissenting cases for easy reference. Relevant overruling text is also highlighted for easy reference
Marked Relied Cases
Relied and followed cases are marked at many places and linked with each other
Star Rating of Important Cases
Depending upon how frequently a case has been cited Law Finder gives Star rating to every case so that an important case should not escape your attention
5 Coloured Labels to Mark Cases
After you have searched your relevant judgments you can classify and mark your judgments with 5 coloured labels. Later on you can recall them instantly
Hyperlinking of Referred Cases
Most of the referred cases are hyperlinked. In case you need to read the full text of the referred judgment you can have it instantly and do not have to search it
On screen Sections Definitions
Definitions of sections of all important enactments like CPC, IPC etc are available on screen
Well Formatted Text
Text of the judgments is properly formatted like bold, italics underline with proper margins and indents for pleasant reading experience and highly presentable printouts.
Following is the list of Courts and Tribunals you will find Law Finder
Additional Industrial Tribunal
Adjudicator
Appellate Authority At Customs (Export)
Appellate Authority For Industrial And Financial Reconstruction
Appellate Tribunal For Electricity, New Delhi
Appellate Tribunal For Foreign Exchange
Appellate Tribunal For Forfeited Property
Appellate Tribunal, Prevention Of Money Laundering Act
Armed Forces Tribunal
Assistant Controller Of Patents And Designs
Authority For Advance Rulings
Authority Under The Minimum Wages Act
Authority Under The Payment Of Wages Act
Bar Council Disciplinary Committee
Central And State Administrative Tribunals
Central And State Information Commissions
Central Criminal Court
Central Government Industrial Tribunal
Chhattisgarh Industrial Court
Chhattisgarh Madhyastham Adhikaran
Chief Controlling Revenue Authority
Commercial Tax Tribunal
Commissioner Of Central Excise Delhi-Ii
Commissioner Of Customs And Central Excise (Appeals)
Companies Tribunal, New Delhi
Company Law Board
Competition Commission Of India
Controller General Patents Designs And Trade Marks
Copyright Board
Customs Excise & Service Tax Appellate Tribunal
Customs, Excise And Gold (Control) Appellate Tribunal
Debts Recovery Appellate Tribunal
Delhi District Court
Deputy Controller Of Patents And Designs
Disciplinary Committee Of The Bar Council Of India
Election Commission Of India
Election Tribunal
Fifth Industrial Tribunal
Financial Commissioner (Revenue), Punjab
First Labour Court
Geographical Indications Of Goods (R And G)
Government Of India, Department Of Revenue, Ministry Of Finance
Human Rights Commission
Income Tax Appellate Tribunal
Income Tax Settlement Commission
Industrial Courts
Intellectual Property Appellate Board
Labour Appellate Tribunal
Madhya Pradesh Industrial Court
Ministry Of Supplies And Home Trade Department Of The Commercial Registration
Monopolies And Restrictive Trade Practices Commission
Motor Accidents Claims Tribunal
National Company Law Appellate Tribunal
National Company Law Tribunal
National Green Tribunal
National Industrial Property Bureau
National Internet Exchange Of India
National State Consumer Disputes Redressal Commissions
Orissa Environment Appellate Authority
Patent Office, Bombay
Patents And Designs Offices
Payment Of Wages Authority
Plant Varieties Registry
Regional Director, Department Of Company Affairs
Registrar Of Copyrights
Registrar Of Trade Marks
RTI 1st Appellate Authority
RTI Appellate Authority, Additional Commissioner Of Customs
Sales Tax Tribunal
Second Industrial Tribunal
Securities And Exchange Board Of India
Securities Appellate Tribunal, Mumbai
Settlement Commission, Customs And Central Excise
Sixth Industrial Tribunal
State Arbitration Tribunals
State Cooperative Tribunal
State Industrial Tribunals
State Trade Marks Registries
Telecom Disputes Settlement And Appellate Tribunal
Textiles Committee Cess Appellate Tribunal
Third Industrial Tribunal
Wipo Arbitration And Mediation Center
Relevant and Selected Cases from following Courts:
Administrative Tribunal, United Nations
Appellate Court, Patan, Nepal
Australia
Australian Industrial Relations Commission
Birmingham Assizes
Bristol Assizes
Chancery Division
Chancery Division Uk
Chancery Division, Manchester
Chester Assizes
Chester Crown Court, England
Commercial Court Of Central Jakarta, Indonesia
Competition Appellate Tribunal
Court Of Appeal
Court Of Appeal, British Columbia (Canada)
Court Of Appeal, England
Court Of Appeal, Manitoba
Court Of Appeal, Ontario
Court Of Appeal, Saskatchewan, Canada
Court Of Appeal, Singapore
Court Of Criminal Appeal
Employment Appeal Tribunal
Family Division Court (England)
Federal Court Australia
Federal Court Malaysia
General Court Of Luxembourg
His Highness Board Of Judicial Advisers
House Of Lords, England
Ipoh, Malaysia
Johore Bahru, Malaysia
Karachi Judicial Commissioners Court
Karachi Trade Marks Registry
Kings Bench Division
Lancaster Assizes
Leeds Assizes
Liverpool Assizes
Malacca, Malaysia
Malaya
Malaysia High Court
Manchester Assizes
National Arbitration Forum
National Office Of Intellectual Property
Office For Harmonization In The Internal Market (Tn&D)
Ontario, Canada
Probate, Etc., Division
Queen Bench Division, England
Queen Bench Division, Manitoba, Canada
Registered Designs Appeal Tribunal
Secretary Of State For Trade
Seremban Malaysia
Session Inner House Second Division
Singapore
State Revenue Boards
State Sales Tax (Appellate) Tribunals,
State Taxation Tribunal
Supreme Court Of Bangladesh
Supreme Court Of Canada
Supreme Court Of Ceylon
Supreme Court Of Malaysia
Supreme Court Of New Zealand
Supreme Court Of Pakistan
Supreme Court Of Srilanka
Supreme Court Of United Kingdom
Trade Marks Registrar, United Kingdom
Uk Patent And Trade Marks Registry Office
United States Supreme Court
Warwickshire Assizes, England