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Law Finder Library Edition

The Library edition of Law Finder contains Full Supreme Court all State High Courts


Every thing that you will need to practise law in India

Unique Features

3 Million+ Indian & International Citations

Law Finder Library Edition covers Full Supreme Court and all State High Courts on all subjects. Cases starting from year 1836. Law Finder covers cases published in almost all State and National Law Reporters from inception and is still evolving.

Law Finder has biggest collection of Supreme Court of India cases right from 1950 published in almost any Law Reporter including unreported cases. Privy Council cases from 1836

World's Best Search Technology
Law Finder uses the State of the Art search technology so you can expect Better and Relevant Results. Write in any one fields or combination of fields and do searching
Pre-configured Search Engine
No Need for search operators ('or' 'and' etc.) Simply write your search query or catch words in simple English and get relevant results.
Marked Overruled Cases
Overruled, Partly Overruled and Dissented cases are not only marked but linked to overruling and Dissenting cases for easy reference. Relevant overruling text is also highlighted for easy reference
Marked Relied Cases
Relied and followed cases are marked at many places and linked with each other
Star Rating of Important Cases
Depending upon how frequently a case has been cited Law Finder gives Star rating to every case so that an important case should not escape your attention
5 Coloured Labels to Mark Cases
After you have searched your relevant judgments you can classify and mark your judgments with 5 coloured labels. Later on you can recall them instantly
Hyperlinking of Referred Cases
Most of the referred cases are hyperlinked. In case you need to read the full text of the referred judgment you can have it instantly and do not have to search it
On screen Sections Definitions
Definitions of sections of all important enactments like CPC, IPC etc are available on screen

Well Formatted Text
Text of the judgments is properly formatted like bold, italics underline with proper margins and indents for pleasant reading experience and highly presentable printouts.

Following is the list of Courts and Tribunals you will find Law Finder

  • Additional Industrial Tribunal
  • Adjudicator
  • Appellate Authority At Customs (Export)
  • Appellate Authority For Industrial And Financial Reconstruction
  • Appellate Tribunal For Electricity, New Delhi
  • Appellate Tribunal For Foreign Exchange
  • Appellate Tribunal For Forfeited Property
  • Appellate Tribunal, Prevention Of Money Laundering Act
  • Armed Forces Tribunal
  • Assistant Controller Of Patents And Designs
  • Authority For Advance Rulings
  • Authority Under The Minimum Wages Act
  • Authority Under The Payment Of Wages Act
  • Bar Council Disciplinary Committee
  • Central And State Administrative Tribunals
  • Central And State Information Commissions
  • Central Criminal Court
  • Central Government Industrial Tribunal
  • Chhattisgarh Industrial Court
  • Chhattisgarh Madhyastham Adhikaran
  • Chief Controlling Revenue Authority
  • Commercial Tax Tribunal
  • Commissioner Of Central Excise Delhi-Ii
  • Commissioner Of Customs And Central Excise (Appeals)
  • Companies Tribunal, New Delhi
  • Company Law Board
  • Competition Commission Of India
  • Controller General Patents Designs And Trade Marks
  • Copyright Board
  • Customs Excise & Service Tax Appellate Tribunal
  • Customs, Excise And Gold (Control) Appellate Tribunal
  • Debts Recovery Appellate Tribunal
  • Delhi District Court
  • Deputy Controller Of Patents And Designs
  • Disciplinary Committee Of The Bar Council Of India
  • Election Commission Of India
  • Election Tribunal
  • Fifth Industrial Tribunal
  • Financial Commissioner (Revenue), Punjab
  • First Labour Court
  • Geographical Indications Of Goods (R And G)
  • Government Of India, Department Of Revenue, Ministry Of Finance
  • Human Rights Commission
  • Income Tax Appellate Tribunal
  • Income Tax Settlement Commission
  • Industrial Courts
  • Intellectual Property Appellate Board
  • Labour Appellate Tribunal
  • Madhya Pradesh Industrial Court
  • Ministry Of Supplies And Home Trade Department Of The Commercial Registration
  • Monopolies And Restrictive Trade Practices Commission
  • Motor Accidents Claims Tribunal
  • National Company Law Appellate Tribunal
  • National Company Law Tribunal
  • National Green Tribunal
  • National Industrial Property Bureau
  • National Internet Exchange Of India
  • National State Consumer Disputes Redressal Commissions
  • Orissa Environment Appellate Authority
  • Patent Office, Bombay
  • Patents And Designs Offices
  • Payment Of Wages Authority
  • Plant Varieties Registry
  • Regional Director, Department Of Company Affairs
  • Registrar Of Copyrights
  • Registrar Of Trade Marks
  • RTI 1st Appellate Authority
  • RTI Appellate Authority, Additional Commissioner Of Customs
  • Sales Tax Tribunal
  • Second Industrial Tribunal
  • Securities And Exchange Board Of India
  • Securities Appellate Tribunal, Mumbai
  • Settlement Commission, Customs And Central Excise
  • Sixth Industrial Tribunal
  • State Arbitration Tribunals
  • State Cooperative Tribunal
  • State Industrial Tribunals
  • State Trade Marks Registries
  • Telecom Disputes Settlement And Appellate Tribunal
  • Textiles Committee Cess Appellate Tribunal
  • Third Industrial Tribunal
  • Wipo Arbitration And Mediation Center

  • Relevant and Selected Cases from following Courts:
  • Administrative Tribunal, United Nations
  • Appellate Court, Patan, Nepal
  • Australia
  • Australian Industrial Relations Commission
  • Birmingham Assizes
  • Bristol Assizes
  • Chancery Division
  • Chancery Division Uk
  • Chancery Division, Manchester
  • Chester Assizes
  • Chester Crown Court, England
  • Commercial Court Of Central Jakarta, Indonesia
  • Competition Appellate Tribunal
  • Court Of Appeal
  • Court Of Appeal, British Columbia (Canada)
  • Court Of Appeal, England
  • Court Of Appeal, Manitoba
  • Court Of Appeal, Ontario
  • Court Of Appeal, Saskatchewan, Canada
  • Court Of Appeal, Singapore
  • Court Of Criminal Appeal
  • Employment Appeal Tribunal
  • Family Division Court (England)
  • Federal Court Australia
  • Federal Court Malaysia
  • General Court Of Luxembourg
  • His Highness Board Of Judicial Advisers
  • House Of Lords, England
  • Ipoh, Malaysia
  • Johore Bahru, Malaysia
  • Karachi Judicial Commissioners Court
  • Karachi Trade Marks Registry
  • Kings Bench Division
  • Lancaster Assizes
  • Leeds Assizes
  • Liverpool Assizes
  • Malacca, Malaysia
  • Malaya
  • Malaysia High Court
  • Manchester Assizes
  • National Arbitration Forum
  • National Office Of Intellectual Property
  • Office For Harmonization In The Internal Market (Tn&D)
  • Ontario, Canada
  • Probate, Etc., Division
  • Queen Bench Division, England
  • Queen Bench Division, Manitoba, Canada
  • Registered Designs Appeal Tribunal
  • Secretary Of State For Trade
  • Seremban Malaysia
  • Session Inner House Second Division
  • Singapore
  • State Revenue Boards
  • State Sales Tax (Appellate) Tribunals,
  • State Taxation Tribunal
  • Supreme Court Of Bangladesh
  • Supreme Court Of Canada
  • Supreme Court Of Ceylon
  • Supreme Court Of Malaysia
  • Supreme Court Of New Zealand
  • Supreme Court Of Pakistan
  • Supreme Court Of Srilanka
  • Supreme Court Of United Kingdom
  • Trade Marks Registrar, United Kingdom
  • Uk Patent And Trade Marks Registry Office
  • United States Supreme Court
  • Warwickshire Assizes, England



  • Daily High Court and Supreme Court Updates.....

    World's Best Search Technology added to the Best Legal Database