Priya Blue Industries Private Limited v. Assistant Commissioner of Income Tax, (SC) BS2015578
SUPREME COURT OF INDIA

Before:-K.M. Joseph and Hrishikesh Roy, JJ.

Petition(s) for Special Leave to Appeal (C) No. 3232 of 2022 (Arising out of impugned final judgment and order dated 09-08-2021 in SCA No. 19564 of 2019 passed by the High Court of Gujarat at Ahmedabad). D/d. 4.3.2022.

Priya Blue Industries Private Limited - Petitioner

Versus

The Assistant Commissioner of Income Tax - Respondent

For the Petitioner:- Mr. Tushar Hemani, Sr. Advocate, Ms. Aditi Seth, Ms. Vaibhavi Parikh, Ms. Anushree Prashit Kapadia and Ms. Priyanka Rathi, Advocates.

For the Respondent:- None.

ORDER

The special leave petition is dismissed.

2. Pending application stands disposed of.

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