Thakorbhai Maganbhai Patel v. Income Tax Officer, (SC) BS871368
SUPREME COURT OF INDIA

Before:-Mr. A.K. Sikri and Mr. R.K. Agrawal, JJ.

Petition(s) for Special Leave to Appeal (C) No. 188 of 2017 (Arising out of impugned final judgment and order dated 21/09/2016 in SCA No. 4756/2016 passed by the High Court of Gujarat at Ahmedabad) D/d. 3.2.2017.

Thakorbhai Maganbhai Patel - Petitioner

Versus

Income Tax Officer And Ors - Respondents

For the Petitioners :- Ms. Manisha T. Karia, Ms. Nidhi Nagpal, Mr. Mudit Sood, Advocates.

Income Tax Act, 1961 Section 2(14).

ORDER

The special leave petition is dismissed.

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