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This database is not owned by Hon’ble Punjab & Haryana High Court and High Court is not connected in any way with such display or publication and shall not be liable for any inaccuracy therein or any incorrect information.
Though every care has been taken there is a possibility of some mistakes or errors having crept in the process of preparation of the Law Finder. The product is licenced on an basis on the condition and understanding that neither the author nor publisher or editor would be responsible for any loss or damage resulting out of such mistakes. Readers are adviced to check with the original journals.
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